LAWS(CAL)-2022-4-25

BIDYUT BARAN HALDER Vs. UNITED BANK OF INDIA

Decided On April 07, 2022
Bidyut Baran Halder Appellant
V/S
UNITED BANK OF INDIA Respondents

JUDGEMENT

(1.) The instant writ application is directed against the order passed by the Assistant General Manager (D & IR), United Bank of India, Head Office, 11, Hemanta Basu Sarani, Kolkata dt. 28/3/2019 wherein the request of the petitioner for grant of compassionate allowance is rejected.