SK SAJED ALI Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) All the writ petitions arise from connected set of facts. The parent Notification dated March 13, 2012, which directed a change of Bus Terminal from Tinkonia in Burdwan to Nawabhat and Alisha, was published in the official gazette on April 12, 2012.

(2.) Subsequently, another notification was published by the District Magistrate, Burdwan on June 6, 2014, reiterating the 2012 Notification and declaring that the same would be strictly followed with effect from June 15, 2014. The said Notification, bearing no.2314/MV, was published, however, on October 31, 2014.

(3.) The District Magistrate again issued a notice on November 12, 2021 along with the Chairman of the Regional Transport Authority, Purba Bardhaman directing compliance of Notification No.2314/MV date June 6, 2014.