(1.) In spite of repeated opportunities, the State has not placed its stand on record by filing the affidavit-in-opposition.
(2.) Last opportunity is granted to learned counsel for the State to file the affidavit-in-opposition within two weeks.
(3.) List on 21/2/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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