(1.) This is an application challenging an order dtd. 13/12/2021 passed by the learned Additional Sessions Judge, F.T.C., Bishnupur, Bankura in Case No. S/C 25(4) 11 under Sec. 302 read with Sec. 34 of the Indian Penal Code.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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