LAWS(CAL)-2022-2-94

ABDUL MATIN GAZI Vs. MOSLEMA BIBI

Decided On February 11, 2022
Abdul Matin Gazi Appellant
V/S
MOSLEMA BIBI Respondents

JUDGEMENT

(1.) This is an application challenging an order dtd. 23/12/2021 passed by the learned Chief Judicial Magistrate, Bashirhat, North 24 Parganas, thereby dismissing a non-maintainability application in Case No. M/508/19 under Sec. 125 of the Code.