(1.) The appellant has filed an application being no. CAN 1 of 2022 under Sec. 5 of the Limitation Act, 1963. In the said application the appellant has prayed for the relief that delay of 878 days, in filing the appeal may be condoned and the appeal may be admitted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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