(1.) Subject matter of challenge in this case is against an order dtd. 3/3/2022, passed by Learned Civil Judge (Junior Division), 3rd Court, Diamond Harbour, South-24-Parganas, in Title Suit No. 75 of 2013, allowing a recalling application, dtd. 29/8/2018, filed by the defendants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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