LAWS(CAL)-2022-6-122

RAMESH MALIK Vs. STATE OF WEST BENGAL

Decided On June 15, 2022
Ramesh Malik Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) Pursuant to the direction given by this court in WPA 7907 of 2019 on 13/6/2022, Central Bureau of Investigation (CBI) has filed a report, which is kept on record, which I have perused.

(2.) Dr. Upendra Nath Biswas, Ex-Additional Director of CBI and also Ex-Minister of State Government from 2011-2016 has appeared personally and has made certain suggestions as to proper conduct of the investigation by CBI. His suggestions are:

(3.) In this regard Mr. Billwadal Bhattacharyya, learned counsel for the CBI after taking instruction from his clients present in court has submitted that CBI does not stand in the way if the court accepts the suggestions given by the Ex-Additional Director of CBI, Mr. Upendra Nath Biswas.