LAWS(CAL)-2022-3-127

KAMAL NATH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX

Decided On March 22, 2022
Kamal Nath Appellant
V/S
Principal Commissioner Of Income Tax Respondents

JUDGEMENT

(1.) On my personal ground, this matter is released from my list. Let it be placed before the Hon 'ble the Chief Justice.