(1.) None appears on behalf of the petitioner when the matter is called on.
(2.) On the other hand, Mr. Supratik Basu, learned advocate appears for the opposite party.
(3.) The application under Sec. 24 of the Code of Civil Procedure is taken up for hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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