(1.) None appears for the appellants.
(2.) The respondent, the State of West Bengal, is represented by Mr. Narayan Prasad Agarwala, learned Advocate with Mr. Pratick Bose, learned Advocate.
(3.) Their appointments be regularized in due course.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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