LAWS(CAL)-2022-1-98

ABUL HASAN Vs. STATE OF WEST BENGAL

Decided On January 27, 2022
ABUL HASAN Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) This is an application seeking quashing of an investigational proceeding under Ss. 323, 341, 379 and 506 read with Sec. 34 of the Indian Penal Code.