ANUP GUPTA Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) This Court has considered the report affirmed by Mr. Ashok Kumar Saha, Assistant Secretary, West Bengal Central School Service Commission. The Commission has admitted that appointment of Siddik Gazi, respondent no. 7 as Assistant Teacher in the subject of Mathematics in OBC for Class IX and X under the State Level Selection Test, 2016 has been a mistake.

(2.) The said Siddik Gazi has been restrained from receiving salary and entering the school by an order of Co-ordinate Bench on 2/5/2022.

(3.) Despite service of notice, the respondent no. 7 is not represented.