(1.) This review application has been filed by the State against an order dated April 10, 2017 passed by Justice R.K. Bag in W.P. No. 25094(W) of 2016.
(2.) The facts of the present matter are as follows :
(3.) Mr. Rabindra Narayan Dutta, counsel appearing on behalf of the Applicants/Respondents has made the following arguments :