(1.) The accused suffered conviction and sentence for committing offence under Sec. 376 of the Indian Penal Code in Sessions Case No. 84 of 2016 corresponding Trial No. 21(9) of 2016 by the learned Additional District & Sessions Judge, 2nd Court, Islampur, Uttar Dinajpur.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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