SARIFUL ANSARI Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) Inspite of several directions of this Court, the respondent nos. 4 and 5 neither appeared before this Hon 'ble Court nor have filed their affidavit-in-opposition by enclosing documents as directed by this Court and thus this court has no other alternative but to proceed with the case against the respondent nos. 4 and 5.

(2.) The Secretary Nagara Nirada Devi Adibasi School (H.S.), District Murshidabad published a notice for appointment of a Clerk (General), Madhyamik pass equivalent with type writing 30 words in English.

(3.) The name of the petitioner was also sponsored by the Employment Exchange, Lalbagh and accordingly the Secretary of the school vide letter dt. 27/12/2008 requested the petitioner to appear before the Selection Committee of the School on 20/1/2009 at 10.30 A.M along with all original certificates and mark-sheets at the time of interview.