LAWS(CAL)-2022-6-45

SUDARSHAN KAMILA Vs. STATE OF WEST BENGAL

Decided On June 24, 2022
Sudarshan Kamila Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) As the dispute involved in both the appeals are similar and in respect of the same property, both the appeals being no. WPLRT 10 of 2022 and WPLRT 11 of 2022 are taken up for disposal together.