BABLU PAL Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) Dr. Jayanta Kumar Ghosh (since deceased) being resident of GD-322, Sec-3, Salt Lake, Kolkata-6, was a practicing Doctor in a room of Mosjid Building at 23/2 Raja Moninda Road, Belgachia, Kolkata-37.

(2.) On 6/3/2006 Dr. Jayanta Ghosh went to his chamber at about 10.00 a.m. At about 3.45 to 4.00 p.m. his wife received one call at her residence in their telephone with CLI facilities. She was informed that Dr. Jayanta Ghosh would return late and the said caller number shown in CLI as 033-55186437 which was known to be a number of telephone booth at Kalyani,which she verified by making a call back to that number. However, Jayanta Ghosh was found missing from then on.

(3.) The matter was informed to Tala Police Station under GDE no. 409 dated 6. 03.2006 at 5.10 P.M.