LAWS(CAL)-2022-2-81

GOLENUR KHATUN Vs. STATE OF WEST BENGAL

Decided On February 02, 2022
Golenur Khatun Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) The writ petitioner has filed the instant writ application praying for modification of the order passed by the District Magistrate,