LAWS(CAL)-2012-9-164

IN RE: BHAGWATI TALWAR Vs. STATE

Decided On September 10, 2012
In Re: Bhagwati Talwar Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) INTRODUCTION

(2.) MRS . Bhagwati Talwar lived mostly in Kolkata. Her residence was at 8 Dover Park, Kolkata - 19. She also resided, sometimes, in New Delhi where her home was at 6, Kautilya Marg, Chanakyapuri. She had two sons, Sudesh Chander and Jagdish Chander and two daughters, both married, Mrs. Neena Sarin and Mrs. Kuku Narang.

(3.) FOR whatever reason, Mrs. Neena Sarin and her family resided in Mrs. Talwar's residence in New Delhi for a long time, since September 1977. Mrs. Neena Sarin lived there with her husband Uday and their two daughters, Seema and Reema. Both these daughters are educated and professional women.