LAWS(CAL)-2012-4-58

ANGEL DIGITAL PRIVATE LIMITED Vs. S B FILMS

Decided On April 12, 2012
ANGEL DIGITAL PRIVATE LIMITED Appellant
V/S
S. B. FILMS Respondents

JUDGEMENT

(1.) This is an appeal against judgment and order dated December 23, 2011 passed by the learned Judge, Ninth Bench, City Civil Court, Calcutta, in Title Suit No. 4574 of 2008. By the order impugned, the learned Trial Judge dismissed an application for temporary injunction and vacated the ad interim order of injunction granted by order dated November 4, 2008.

(2.) The plaintiff is the appellant before this Court.

(3.) The plaintiff instituted Title Suit No. 4574 of 2008, inter alia, for a direction that the plaintiff is the sole, exclusive and absolute owner of the three Bengali films, that is, Rajeshwari(Colour), Nagar Darpane (Black and White) and Nishi Trishna(Black and White) and was, therefore, entitled to enjoy the right of exhibition, telecasting, broadcasting, webcasting and/ or exploiting the said three films in any format or otherwise according to the choice of the plaintiff.