SUHRID GOPAL ROY Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) This writ petition is directed against the failure and/or refusal of the concerned respondent to confirm the petitioner in service as Assistant Primary School Teacher under South 24 Parganas District Primary School Council. Pursuant to a requisition placed by the South 24 Parganas District Primary School Council, the petitioner was sponsored by the Employment Exchange as a candidate of the exempted category of ex-census enumerators.

(2.) A Bio-Data Format No. EC/462 dated 22nd November, 2006 was issued td the petitioner by the Primary School Council. The petitioner duly filled in the Bio-Data Format and submitted the same to the Council.

(3.) The written examination for appointment of Assistant Primary School Teachers in the District was held on 12th December, 2009. The petitioner was allowed to participate in the written examination and he emerged successful. The petitioner was duly selected and empanelled for appointment.