AMITAVA MUKHERJEE Vs. PRINCIPAL BENGAL ENGINEERING COLLEGE

JUDGEMENT

(1.) The petitioner was a student of the Bengal Engineering College, studying for the Bachelor of Engineering (B.E.) degree examination.

(2.) Under Chapter LI, Section 11 of the Regulations of the University of Calcutta, every candidate for the B. E. Part I Examination has to submit to an examination in the following subjects : <FRM>JUDGEMENT_93_AIR(CAL)_1962Html1.htm</FRM>

(3.) Section 3 (b) of Chapter LI of the said Regulations is to the following effect :