LAWS(CAL)-2021-11-84

SWETA CHOUDHURY Vs. ANAND SUREKA

Decided On November 18, 2021
Sweta Choudhury Appellant
V/S
Anand Sureka Respondents

JUDGEMENT

(1.) This is an application under Sec. 24 of the Code of Civil Procedure seeking transfer of Matrimonial Suit No.29 of 2019 from the court of learned Additional District Judge, Chanchal, Malda to the court of learned District Judge, North 24 Parganas, Barasat.