LAWS(CAL)-2021-10-55

BALDEO MAHATO Vs. STATE OF WEST BENGAL

Decided On October 01, 2021

BALDEO MAHATO Appellant

V/S

STATE OF WEST BENGAL Respondents

Referred Judgements :-

ASGER IBRAHIM AMIN VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
S K DUA VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. TARSEM SINGH [REFERRED TO]

JUDGEMENT

(1.) Affidavit of service filed in Court is taken on Record.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.