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LAWS(CAL)-2021-12-44
KASEM ALI MONDAL Vs. STATE OF WEST BENGAL
Decided On December 13, 2021
Kasem Ali Mondal
Appellant
V/S
STATE OF WEST BENGAL
Respondents
Referred Judgements :-
PRABHAGIYA VAN ADHIKARI,AWADH VAN PRABHAG VS. ARUN KUMAR BHARDWAJ (DEAD)
[REFERRED TO]
PRAHLAD PRADHAN VS. SONU KUMHAR
[REFERRED TO]
JUDGEMENT
(1.) This second appeal arising out of an appellate decree affirming the Trial Court decree.
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