IN THE MATTER OF Vs. LUKMAN SK

JUDGEMENT

(1.) None appears on behalf of the contesting parties to this revisional application.

(2.) Mr. Pravas Bhattacharyya, along with Mr. Sandip Chakraborty, learned Advocates who usually appears on behalf of the State is requested to appear in this revisional application.

(3.) Learned Public Prosecutor is requested to regularize the appointment of Mr. Pravas Bhattacharyya and Mr. Sandip Chakraborty.