LAWS(CAL)-2021-9-33

ABHIK KUSARI Vs. UNIVERSITY OF CALCUTTA

Decided On September 07, 2021
Abhik Kusari Appellant
V/S
UNIVERSITY OF CALCUTTA Respondents

JUDGEMENT

(1.) The petitioner is serving as the Accounts Officer in the University of Calcutta. He joined service in the University on 10th September, 2008. On and from 9th January, 2015 in addition to his regular duty as an Accounts Officer he is also functioning as the Drawing and Disbursing Officer of the University.

(2.) The University of Calcutta has filed an affidavit in opposition to the writ petition disclosing that the petitioner appeared before the Standing Committee of the University but the Standing Committee did not find the candidature of the petitioner to be acceptable. The performance of the petitioner was duly assessed by the Standing Committee and the same was not found satisfactory. The petitioner did not appear to be a suitable candidate and accordingly the petitioner's application has been rejected.

(3.) It has further been mentioned that traditionally, only successful candidates are communicated about the acceptance of their prayer and regarding grant of benefit to them. As the petitioner's case stood rejected, accordingly the same was not intimated to him.