AMAL KANTA GIRI Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) In response to a notification published by the West Bengal College Service Commission, 'the Commission' in short, being Advertisement No. 1 of 2018 inviting applications for recruitment in the post of Assistant Professor in different Government aided colleges the petitioner applied for being recruited as Assistant Professor in Physics. Advertisement was published for filling up 46 seats in the unreserved category.

(2.) The petitioner has a post graduate degree and he has qualified in the NET examination. He also has a post-doctoral degree from the University of Duisburg- Essen, Germany and has post-doctoral research experience from the University of Porto for the period 1st September, 2016 to 31st December, 2018. The petitioner disclosed all his educational qualifications in the application form which was filed by him online.

(3.) The petitioner appeared in the interview on 2nd April, 2019 and at the time of interview he submitted the certificates of all the degrees and the qualifications obtained by him. Provisional merit panel was published on 2nd November, 2019. The petitioner was placed in serial no. 70 in the provisional merit panel published by the Commission.