AMBIKA ROY Vs. WEST BENGAL LEGISLATIVE ASSEMBLY

Referred Judgements :-

P.S. VENKATASWAMY SETTY (DR.) V. UNIVERSITY OF MYSORE [REFERRED TO]
M S M SHARMA VS. KRISHNA SINHA [REFERRED TO]
BADAT AND CO BOMBAY VS. EAST INDIA TRADING CO [REFERRED TO]
STATE OF PUNJAB VS. SATYA PAL DANG DR BALDEV PARKASH [REFERRED TO]
RAM SINGH SAINI VS. H N BHARGAVA [REFERRED TO]
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB VS. UNION OF INDIA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
KUMAR PADMA PRASAD VS. UNION OF INDIA [REFERRED TO]
NASEEM BANG VS. STATE OF UTTAR PRADESH [REFERRED TO]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED TO]
S P ANAND INDORE VS. H D DEVEGOWDA [REFERRED TO]
P V NARASIMHA RAO VS. STATE CBI SPE [REFERRED TO]
B R KAPUR VS. STATE OF TAMIL NADU [REFERRED TO]
RAJA RAM PAL VS. SPEAKER LOK SABHA [REFERRED TO]
RAJENDRA SINGH RANA VS. SWAMI PRASAD MAURYA [REFERRED TO]
CONSUMER EDUCATION AND RESEARCH SOCIETY VS. UNION OF INDIA [REFERRED TO]
AMARINDER SINGH VS. SPECIAL COMMITTEE PUNJAB VIDHAN SABHA [REFERRED TO]
GODAVARIS MISRA VS. NANDAKISORE DAS [REFERRED TO]
A M PAULRAJ VS. SPEAKER T N LEGISLATIVE ASSEMBLY [REFERRED TO]
KARPOORI THAKUR VS. ABDUL GHAFOOR [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY VS. DHOBEI SAHOO [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
NABAM REBIA, AND BAMANG FELIX VS. DEPUTY SPEAKER AND OTHERS [REFERRED TO]
BHARATI REDDY VS. THE STATE OF KARNATAKA [REFERRED TO]
KALPANA MEHTA AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
K. LAKSHMINARAYANAN; S. DHANALAKSHMI VS. UNION OF INDIA [REFERRED TO]
ROJER MATHEW VS. SOUTH INDIAN BANK LTD. [REFERRED TO]
SHRIMANTH BALASAHEB PATIL VS. HONORABLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY [REFERRED TO]