(1.) This is an application challenging police inaction in respect of a case started by the victim / petitioner.
(2.) Affidavit of service filed on behalf of the petitioner is taken on record.
(3.) A report as filed on behalf of the State is also taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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