(1.) The instant application is at the instance of the husband and is directed against the order dated February 8, 2021 passed by the learned Additional District Judge 4th Court at Alipore in Misc. Case No. 27 of 2005 arising out of Matrimonial Suit No. 31 of 2005.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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