(1.) The Court : Affidavit of service filed on behalf of the petitioner be taken on record.
(2.) The third respondent is not represented despite service of notice.
(3.) Status report filed on behalf of the respondent No. 2 is taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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