LAWS(CAL)-2021-11-87

JHUMAI SARKAR NEE DUTTA Vs. CHIRANJIB SARKAR

Decided On November 22, 2021
Jhumai Sarkar Nee Dutta Appellant
V/S
Chiranjib Sarkar Respondents

JUDGEMENT

(1.) This is to consider an application seeking transfer of Matrimonial Suit No.707 of 2019 from the court of learned Additional District and Sessions Judge, at Baruipore, District- 24 Parganas (South) to the court of learned District and Sessions Judge at Burdwan, District- Purba Burdwan.