LAWS(CAL)-2021-11-29

SUPARNA KANJILAL CHAKRABORTY Vs. SUVENDU ADHIKARI

Decided On November 17, 2021
Suparna Kanjilal Chakraborty Appellant
V/S
Suvendu Adhikari Respondents

JUDGEMENT

(1.) The above noted analogous appeals have been preferred against a common order dated 6th of September, 2021 in the writ petition, being WPA 11803 of 2021, passed by the Hon 'ble Single Bench.