(1.) The Court:
(2.) This is an application for quashing of a complaint case under Sections 138 and 141 of the Negotiable Instruments Act so far as the present petitioners are concerned.
(3.) Supplementary Affidavit filed on behalf of the petitioners is taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN