(1.) IF allowed, we would have shed ours in the stream of tears that has drifted away the fate of these two Appellants; one at the blossom of her youth, the other at her gerontic age.
(2.) COULD fate be so cruel ?
(3.) IT is said that cold logic of Law must apply. But in some situations it is required to see whether the said cold logic can numb the Judicial sense and make its finding frost bitten.