SHALIMAR PAINTS LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL

Referred Judgements :-

VED PRAKASH GUPTA V. MESSRS DELTON CABLE INDIA (P) LTD. [REFERRED TO]
VIMAL KR. JAIN V. LABOUR COURT AND ANR. [REFERRED TO]
SMT.SUNITA GUPTA V. SANJEEB NANDAN [REFERRED TO]
TATA SONS LTD. V. S. BANDOPADHYAY AND ANR. [REFERRED TO]
UNION CARBIDE (INDIA) LTD. V. R. KUMBLA AND ORS. [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LTD. V. SHRI KISHAN BHAGERIA AND ORS. [REFERRED TO]
RANJEET SINGH V. RAVI PRAKASH [REFERRED TO]
LLOYDS BANK LIMITED NEW DELHI VS. PANNA LAL GUPTA [REFERRED TO]
MANAGEMENT OF MAY AND BAKER INDIA LIMITED AND RESPONDENT VS. THEIR WORKMEN AND APPELLANTS [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION VS. BANK OF INDIA [REFERRED TO]
ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION VS. BANK OF INDIA [REFERRED TO]
SINDHU RESETTLEMENT CORPORATION LIMITED VS. INDUSTRIAL TRIBUNAL OF GUJARAT [REFERRED TO]
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED VS. BURMA SHELL MANAGEMENT STAFF ASSOCIATION [REFERRED TO]
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED VS. BURMA SHELL MANAGEMENT STAFF ASSOCIATION [REFERRED TO]
P KASILINGAM VS. P S G COLLEGE OF TECHNOLOGY [REFERRED TO]
SADHU RAM VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
ARKAL GOVIND RAJ RAO VS. CIBA GEIGY OF INDIA LTD [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. KISHAN BHAGERIA [REFERRED TO]
A SUNDARAMBAL VS. GOVERNMENT OF GOA DAMAN AND DIU [REFERRED TO]
CALCUTTA PORT SHRAMIK UNION VS. CALCUTTA RIVER TRANSPORT ASSOCIATION [REFERRED TO]
T P SRIVASTAVA VS. NATIONAL TOBACCO CO OF INDIA LIMITED [REFERRED TO]
D K YADAV VS. J M A INDUSTRIES LIMITED [REFERRED TO]
H R ADYANTHAYA OTHERS VS. SANDOZ INDIA LTD [REFERRED TO]
FOOD CORPORATION OF INDIA WORKERS UNION VS. FOOD CORPORATION OF INDIA [REFERRED TO]
M H DEVENDRAPPA VS. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION [REFERRED TO]
INDIAN OVERSEAS BANK VS. I O B STAFF CANTEEN WORKERS UNION [REFERRED TO]
BHARAT BHAWAN TRUST VS. BHARAT BHAWAN ARTISTS ASSOCIATION [REFERRED TO]
MUKESH K TRIPATHI VS. SENIOR DIVISIONAL MANAGER L I C [REFERRED TO]
MANAGEMENT OF SONEPAT COOPERATIVE SUGAR MILLS LTD VS. AJIT SINGH [REFERRED TO]
ANAND REGIONAL CO-OP OIL SEEDSGROWERS UNION LTD VS. SHAILESHKUMAR HARSHADBHAI SHAH [REFERRED TO]
C GUPTA VS. GLAXOSMITHKLIN PHARMACEUTICAL LIMITED [REFERRED TO]
MANAGING DIRECTOR HASSAN CO OPERATIVE MILK PRODUCERS SOCIETY UNION LIMITED VS. ASSISTANT REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
UNION OF INDIA VS. MAHAVEER C SINGHVI [REFERRED TO]
A E G CARAPIET VS. A Y DERDERIAN [REFERRED TO]
RALLIS INDIA LTD VS. STATE OF WEST BENGAL [REFERRED TO]
Guest Keen Williams LTD VS. Assistant Labour Commissioner [REFERRED TO]
HONGKONG AND SHANGHAI BANKING CORPORATION LTD VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AT CALCUTTA [REFERRED TO]
SUBIR GUHATHAKURTA VS. JOHANSON AND JOHNSON LTD [REFERRED TO]
SULKA DEVI VS. HRIDAY NARAYAN SINGH [REFERRED TO]
BOMBAY DYEING AND MANUFACTURING COMPANY VS. R A BIDOO [REFERRED TO]
TITAGHUR PAPER MILLS CO. LTD. VS. FIRST INDUSTRIAL TRIBUNAL [REFERRED TO]