INDIAN ALUMINIUM COMPANY LTD Vs. THIRD INDUSTRIAL TRIBUNAL

Referred Judgements :-

WORKERS OF BENGAL ELECTRIC LAMP WORKS LTD. V. BENGAL ELECTRIC LAMP WORKS LTD. [REFERRED TO]
WORKMEN V. CARD BOARD BOX MANUFACTURING COMPANY [REFERRED TO]
NAGENDRA NATH BORA LIKHIRAM COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM RAFIULLAH KHAN VS. COMMISSIONER OF HILLS DIVISION AND APPEALS ASSAM:BHANURAM PAGU:BHANURAM PEGU:AMULYA PRASAD CHALIHA [REFERRED TO]
LIPTON LIMITED VS. THEIR EMPLOYEES [REFERRED TO]
KAUSHALYA DEVI VS. BACHITTAR SINGH [REFERRED TO]
GUEST KEEN WILLIAMS PR LIMITED VS. P J STERLING [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. WORKMAN [REFERRED TO]
JAIPUR UDYOG LIMITED VS. CEMENT WORK KARMAGHARI SANGH SAHU NAGAR [REFERRED TO]
FLRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED VS. WORKMEN EMPLOYED [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. KRISHNA KANT [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. VIRENDRA KUMAR JAYANTIBHAI PATEL [REFERRED TO]
MUNICIPAL COMMITTEE TAURU VS. HARPAL SINGH [REFERRED TO]
GOURI SANKAR CHTTERJEE VS. TEXMACO LIMITED [REFERRED TO]
HUKUMCHAND JUTE MILLS LTD VS. LABOUR APPELLATE TRIBUNAL [REFERRED TO]
JAIPUR SPINNING AND WEAVING MILLS LTD VS. JAIPUR SPINNING AND WEAVING MILLS LTD [REFERRED TO]
WORKMEN OF BRITISH INDIA CORPORATION, LIMITED VS. BRITISHINDIA CORPORATION, LIMITED [REFERRED TO]