B C PAUL Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

FORESTSIDE PROPERTIES (CHINGFORD] LTD. V. PEARCE [REFERRED TO]
W (AN INFANT) [REFERRED TO]
SECRETARY OF STATE FOR EDUCATION AND SCIENCE V. METROPOLITAN BOROUGH OF TAMESIDE [REFERRED TO]
DHIRJLAL GIRDHARIAL VS. COMMR OF INCOME TAX BOMBAY [REFERRED TO]
MEENAKSHI MILLS LIMITED MADURAI VS. COMMISSIONER OF INOOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA VS. SRIRAINAKRISHNA DEO [REFERRED TO]
G VENKATASWAMI NAIDU AND COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
OMAR SALAY MOHAMED SAIT VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
HOMI JEHANGIR GHEESTA VS. COMMISSIONER OF INCOME TAX BOMBAY CITY [REFERRED TO]
NEWTON CHIKLI COLLIERIES LIMITED VS. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL [REFERRED TO]
BHAICHAND AMOLUK AND COMPANY VS. COMMISSIONER OF INCOME TAX BOMBAY CITY 1 [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIAN WOOLLEN TEXTILES MILLS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SCINDIA STEAM NAVIGATION COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. P M MUTHURAMAN CHETTIAR [REFERRED TO]
BAI VELBAI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
R B SETH CHAMPALAL RAMSWARUP VS. COMMISSIONER OF INCOME TAX EAST PUNJAB DELHI AND AJMER [REFERRED TO]
BHANJI BHAGWANDAS VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL II VS. ANUSUYA DEVI [REFERRED TO]
LAKSHMIRATAN COTTON MILLS CO LIMITED KANPUR VS. COMMISSIONER OF INCOME TAX U P [REFERRED TO]
COMMISSIONER OF INCOME TAX CALCUTTA NEW WEST BENGAL III VS. IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL II VS. RAJASTHAN MINES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. DAULAT RAM RAWATMULL [REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. MAHADEO JALAN AND MAHABIR PRASAD JALANE TC [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL 11 CALCUTTA VS. RADHA KRISHAN NANDLAL [REFERRED TO]
PARRYS CALCUTTA EMPLOYEES UNION VS. PARRY AND CO LTD [REFERRED TO]
MAHMUDABAD PROPERTIES P LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
CENTRAL INDIA INDUSTRIES LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
REFORM FLOUR MILLS PVT LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL VS. TURNER MORRISON AND CO LTD [REFERRED TO]
MALABAR CO OPERATIVE CENTRAL BANK LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]