SAFIKUL ISLAM Vs. STATE OF WEST BENGAL

JUDGEMENT

(1.) Affidavit of service be kept with the record.

(2.) The petitioners are the members of various Upa-Samitis of Mothabari Gram Panchyat within Kaliachak Block in the District of Malda. Total members of the said Gram Panchyat are 25, out of which 23 members are elected, while remaining two members are co-opted from Kaliachak Panchyat Samity.

(3.) Respondents No.10-23, had issued a letter dated 13th June, 2020 requesting the respondent No.6 being the prescribed authority and Block Development Officer, Kaliachak-II for initiating motion of removal of the petitioners from the office of the members of Upa-Samitis of which they are members on the ground of lack of confidence. The Block Development Officer issued a notice on 17th June, 2020 convening a meeting for consideration of motion for removal of/lack of confidence against the petitioners at Mothabari Gram Panchyat office on 2nd July, 2020.