STATE OF WEST BENGAL Vs. MUSTAQUE AHMED

JUDGEMENT

(1.) Black is dark. White is crystal. They remain so. So long they are not bemused with each other. Once it is so, they lose their individual identities and at once they form the character of grey.

(2.) In such colour cauldron, the Order rendered by a learned Trial Judge, has been carried at the instance of the State of West Bengal, which thought the same was not Just Desert.

(3.) To have a whole hog of the entire issue before us, it would be profitable at the outset to advert to the logistics, which has formed the confection of the entire case.