LAWS(CAL)-2010-3-114

MEDHA KUMARI Vs. STATE OF WEST BENGAL

Decided On March 26, 2010
MEDHA KUMARI Appellant
V/S
STATE OF WEST BENGAL Respondents

JUDGEMENT

(1.) The appellant herein was appointed in Samsi College, Malda as Lecturer in Sanskrit pursuant to the appointment letter dated 16th July, 2008 and till date serving the said college as Lecturer.

(2.) In response to the advertisement No. 1/2007 issued by the West Bengal College Service Commission, appellant herein submitted application in prescribed form and manner for recommendation to the post of Lecturer in Sanskrit. Along with the said application form, appellant also submitted her bio-data. In the said bio-data, appellant did not correctly mention the percentage of marks obtained by her in the Higher Secondary Examination.

(3.) However, it is not in dispute that the appellant is the holder of Master's Degree in Sanskrit and has also obtained Ph.D. Degree in the said subject.