M/S. VICTOR META CHEM PVT. LTD. Vs. MAHARASHTRA ENGINEERING, GENERAL KAMGAR SANGHATANA AND MRS. S.V. SUVARNA

JUDGEMENT

(1.) THIS Revision Application is filed by the Applicant Company who is Respondent in Complaint (ULP) No. 68 of 1990 pending before the 4th Labour Court, Thane. The facts leading to this Revision Application can be stated as follows:

(2.) ARGUMENTS are heard on behalf of both the parties. Points arising for determination are: - -