LAWS(INDC)-2012-11-2

IN RE: SHRI SURJIT KUMAR Vs. STATE

Decided On November 20, 2012
In Re: Shri Surjit Kumar Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) BELOW mentioned reference bearing Endorsement No. 13/1/9223 -HII(2) -2012/11299, dated 7th June, 2012 received from the Secretary Labour, Chandigarh Administration is being disposed of: - -

(2.) FILE taken up today on joint application moved by both the parties. The parties settled their dispute amicably. Joint statement of the workman and learned representative for the management alongwith Shri LP. Sharma, Manager was recorded, which is as under: - -