LALI DEVI Vs. NATIONAL INSURANCE CO. LTD.

JUDGEMENT

(1.) HEARD at admission stage.

(2.) THIS appeal has been filed by the complainant appellant against the order dated 11.7.2007 passed by the District Forum,Bhilwara in Complaint No. 285/05, by which the complaint of the complainant appellant was dismissed.

(3.) IT arises in the following circumstances: