REGENT COMPUTRONICS PVT. LTD.

Mangalam Granites Appellant

V/S

Manager, Oriental Insurance Co Ltd Respondents

Referred Judgements :-

B. V. NAGARAJU VS. M/S. ORIENTAL INSURANCE CO. LTD. [REFERRED TO]
UNITED INDIA INSURANCE CO LIMITED M K J CORPORATION VS. M K J CORPORATION:UNITED INDIA INSURANCE COMPANY LIMITED [REFERRED TO]
MODERN INSULATORS LIMITED VS. ORIENTAL INSURANCE COMPANY LIMITED [REFERRED TO]
DHARMENDRA GOEL VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
ESSEN ENTERPRISES VS. NATIONAL INSURANCE CO. LTD. [REFERRED TO]

JUDGEMENT

(1.) THIS appeal has been filed by the complainant appellant against order ated 26.3.07 passed by the District Forum, Jalore in complaint no. 60/2006 by which the complaint of the complainant appellant was dismissed.

(2.) IT arises in the following circumstances -

(3.) IN this appeal the the learned counsel for the complainant appellant has raised following points: -

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MANGALAM GRANITES Vs. MANAGER, ORIENTAL INSURANCE CO LTD

Referred Judgements :-

JUDGEMENT

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