LAWS(AR)-2012-3-9

IN RE : IDEA CELLULAR LIMITED, MUMBAI Vs. STATE

Decided On March 20, 2012
In Re : Idea Cellular Limited, Mumbai Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) PURSUANT to the Ruling pronounced on 28th February, 2012 in the applicant's case, certain typographical mistakes have been pointed out by the applicant. These are: -

(2.) THE date 10.12.2010 has been typed instead of 10.2.2010