Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(TRIP)-2019-7-10
RAJESH KARMAKAR Vs. STATE OF TRIPURA
Decided On July 24, 2019
Rajesh Karmakar
Appellant
V/S
STATE OF TRIPURA
Respondents
JUDGEMENT
(1.) The appellant has prayed for the following reliefs:
Click here to view full judgment.