SWAPAN KUMAR DAS Vs. SANJIT DEBNATH

JUDGEMENT

(1.) The matter was heard for some time when the parties were agreed for modification of the order on the following mutually agreed terms viz.:

(2.) Thus, the total amount of compensation payable to the claimants would work out to be as under:

(3.) The awarded amount is, accordingly, enhanced from Rs.4,30,030.00 to Rs.4,65,000.00, which amount is just, fair and reasonable.